High Courts23 Nov 2010
Shri Sat Pal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0197
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 30 of 151
High Courts23 Nov 2010
Rajinder Singh Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0193
High Courts23 Nov 2010Dismissed
State of H.P. Vs Rattan Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 326, 452, 506
High Courts23 Nov 2010Dismissed
State of Himachal Pradesh Vs Gopal Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304
High Courts23 Nov 2010Dismissed
Inder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338
High Courts23 Nov 2010
Dinesh Chand Sharma Vs Deputy Commissioner Office Employees'' Union and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 319, 482Penal Code, 1860 (IPC) — Section 500, 504
High Courts23 Nov 2010
Ram Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0127
High Courts23 Nov 2010
Poonam Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0124
High Courts23 Nov 2010
Rajinder Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0122
High Courts23 Nov 2010Allowed
Beli Ram Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0118
High Courts23 Nov 2010Allowed
Smt. Himachali Devi and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0117
Himachal Pradesh Municipal Act, 1968 — Section 37
High Courts23 Nov 2010Dismissed
State of H.P. Vs Brikam Chand and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 325, 326, 34
High Courts23 Nov 2010Dismissed
Amar Chand Vs Hindustan petroleum Corporation Ltd. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0068
High Courts23 Nov 2010
Sunil Prasher Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0047
High Courts23 Nov 2010
Smt. Dayawanti Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0040
Limitation Act, 1963 — Section 5
High Courts23 Nov 2010
Sh. Jiwan Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0008
Constitution of India, 1950 — Article 14, 16, 21, 309Electricity (Supply) Act, 1948 — Section 5, 79
High Courts23 Nov 2010
Yodh Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 315Penal Code, 1860 (IPC) — Section 120(B), 279, 323, 324, 325Prevention of Corruption Act, 1988 — Section 13(2), 4
High Courts22 Nov 2010Dismissed
State of H.P. Vs Naresh Guleria and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0448
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 294, 376
High Courts22 Nov 2010Allowed
Daljeet Kaur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0385
High Courts22 Nov 2010Dismissed
Ashok Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0371
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 332, 353, 499, 500