High Courts22 Nov 2010Dismissed
State of H.P. Vs Smt. Lalita Tegtra
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 170, 379
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 32 of 151
High Courts22 Nov 2010Dismissed
Tek Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0217
Penal Code, 1860 (IPC) — Section 363, 366A
High Courts22 Nov 2010
Chhota Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0214
High Courts22 Nov 2010
Raksha Mankotia Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0212
High Courts22 Nov 2010
Yog Raj Vs H.P. State Forest Corporation and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0198
High Courts22 Nov 2010
Suman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0195
Limitation Act, 1963 — Section 5
High Courts22 Nov 2010Dismissed
Inder Singh Guleria Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0194
Administrative Tribunals Act, 1985 — Section 21
High Courts22 Nov 2010
Jiwan Sharma and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0189
High Courts22 Nov 2010
Jeet Ram and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0126
High Courts22 Nov 2010Allowed
Sarla Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0120
High Courts22 Nov 2010Dismissed
State of H.P. Vs Daulat Ram
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts22 Nov 2010Allowed
State of H.P. Vs Baldev Kumar
High Court Of Himachal Pradesh · (2010) 3 ShimLC 507
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 313, 374, 378(3)Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts22 Nov 2010
Chuni Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0101
High Courts22 Nov 2010
Kali Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0100
High Courts22 Nov 2010Dismissed
State of H.P. Vs Sanjeev Kumar and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0099
Penal Code, 1860 (IPC) — Section 332, 333, 353
High Courts22 Nov 2010Dismissed
State of H.P. Vs Ashwani Kumar
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts22 Nov 2010Dismissed
Dr. Desh Deepak Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 402
Administrative Tribunals Act, 1985 — Section 16, 18, 19, 5, 5(1)
High Courts22 Nov 2010
Govt. Primary Teacher Federation Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0090
Constitution of India, 1950 — Article 309
High Courts22 Nov 2010Dismissed
State of H.P. Vs Jai Nand and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 326, 34, 506
High Courts22 Nov 2010Dismissed
State of H.P. Vs Jethi Devi
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20