High Courts22 Nov 2010Dismissed
State of H.P. Vs Prakash Chand and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 109, 120(B), 181, 271, 420
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 33 of 151
High Courts22 Nov 2010Dismissed
Karam Chand and Another Vs Puran Dass and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0051
High Courts22 Nov 2010
Somesh Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0048
High Courts22 Nov 2010
Kripal Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0045
High Courts22 Nov 2010
Munish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0044
High Courts22 Nov 2010
Himachal Pradesh Tourism Development CorporationEmployees Union Vs Himachal Pradesh TourismDevelopment Corporation
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0041
High Courts22 Nov 2010Dismissed
State of H.P. Vs Gama Ram
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts22 Nov 2010
Sukh Dev Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0033
High Courts22 Nov 2010
Hem Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0014
Administrative Tribunals Act, 1985 — Section 20Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 143Panchayati Raj Act, 1994 — Section 148
High Courts22 Nov 2010
Reena Kanwar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0010
Constitution of India, 1950 — Article 14
High Courts22 Nov 2010
Shyam Lal Jaswal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0009
Himachal Pradesh Motor Vehicles Taxation Act, 1972 — Section 15, 15(A)
High Courts19 Nov 2010
Usha Kumari Vs D.S. Ramlaik
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0451
High Courts19 Nov 2010Dismissed
Dr. Vijay Singh Thakur Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0360
Constitution of India, 1950 — Article 309Horticulture and Forestry Act, 1986 — Section 54
High Courts19 Nov 2010Dismissed
Amar Chand Vs H.P. State Forest Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0301
Constitution of India, 1950 — Article 226
High Courts19 Nov 2010
Lata Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0300
High Courts19 Nov 2010Dismissed
Ravi Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0238
High Courts19 Nov 2010
Sanjeev Kumar and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0234
High Courts19 Nov 2010Allowed
Desh Raj and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0231
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 22
High Courts19 Nov 2010
Pawan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0224
High Courts19 Nov 2010
Sadhu Ram Guleria Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0204
Himachal Pradesh Panchayati Raj Act, 1954 — Section 122, 180, 32