High Courts18 Nov 2010Dismissed
State of H.P. Vs Gitinder Kaur and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0452
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 149, 323, 448
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 35 of 151
High Courts18 Nov 2010
Mehar Singh and Others Vs H.R.T.C.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0449
High Courts18 Nov 2010
Ravinder Parkash Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0394
High Courts18 Nov 2010
Babu Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0393
High Courts18 Nov 2010
Sheetal Parkash Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0392
High Courts18 Nov 2010
Manohar Lal and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0391
High Courts18 Nov 2010Dismissed
Rattan Lal and Others Vs Jaipal and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0389
High Courts18 Nov 2010Allowed
Smt. Bhago Vs Hardeep Kumar and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0387
Hindu Widows Remarriage Act, 1856 — Section 14, 14(1), 14(2), 2
High Courts18 Nov 2010Allowed
Reliance Infratel Ltd. and Another Vs Bihari Lal
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0380
Arbitration and Conciliation Act, 1996 — Section 11(5), 8, 8(1)
High Courts18 Nov 2010Dismissed
Gurcharan Singh and Others Vs Pradeep Kumar and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0379
High Courts18 Nov 2010
Kirpa Ram Vs Secretary HP State Board and Others
High Court Of Himachal Pradesh · (2011) 129 FLR 115 : (2011) 3 LLJ 584 : (2011) LLR 507
Industrial Disputes Act, 1947 — Section 25
High Courts18 Nov 2010Dismissed
State of H.P. Vs Kaka Ram and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0316
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 147, 149, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts18 Nov 2010
Saroj Kumari Vs Himurja and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0315
High Courts18 Nov 2010
Ramesh Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0299
High Courts18 Nov 2010
Krishan Parkash Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0298
High Courts18 Nov 2010
Balak Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0297
High Courts18 Nov 2010Allowed
Kartar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0290
Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts18 Nov 2010Allowed
Smt. Pratima Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0230
High Courts18 Nov 2010Dismissed
State of H.P. Vs Suresh Kumar and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0222
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts18 Nov 2010
Bhupal Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0216