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High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 36 of 151

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High Courts18 Nov 2010Dismissed

Om Prakash and Another Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0196

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High Courts18 Nov 2010

Sh. Kishori Lal Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0112

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High Courts18 Nov 2010

Mast Ram and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0106

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High Courts18 Nov 2010Allowed

Hakam Din Vs Gulam Mohammad and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0067

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High Courts18 Nov 2010

Shyamanand Shandil Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0050

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High Courts18 Nov 2010Allowed

Attar Singh Vs L.A.C. and Another

High Court Of Himachal Pradesh · (2011) 5 RCR(Civil) 269

Land Acquisition Act, 1894 — Section 11, 23(1A), 23(2), 28, 4
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High Courts18 Nov 2010Dismissed

Tek Chand and Another Vs Balbir Singh

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0028

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
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High Courts18 Nov 2010Dismissed

Brij Lal Vs Puran Chand

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0011

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High Courts18 Nov 2010Dismissed

Jiwanu Ram (dead) through LRs. Vs Tara Devi and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0006

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High Courts18 Nov 2010Dismissed

Hasan Din Vs Sher Mohammed

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0005

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts16 Nov 2010

Anju Bala Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0450

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High Courts16 Nov 2010Dismissed

Nigma Devi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0388

Constitution of India, 1950 — Article 14
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High Courts16 Nov 2010Allowed

Shakuntla Sharma and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0382

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High Courts16 Nov 2010Dismissed

State of H.P. Vs Avtar Singh and Another

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0377

Penal Code, 1860 (IPC) — Section 324, 34
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High Courts16 Nov 2010

Sh. Jagdish Chand Verma Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0376

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High Courts16 Nov 2010Dismissed

Bua Rani and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0317

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High Courts16 Nov 2010

Kishori Lal Nag Vs Himachal Pradesh State Electricity Board and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0311

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High Courts16 Nov 2010

Balbir Singh Kalasaik Vs State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0309

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High Courts16 Nov 2010Allowed

Aman Deep Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0288

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts16 Nov 2010

Ashraf Ali Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0240

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