High Courts19 Nov 2010
Rajesh Kumar Walia Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0203
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 34 of 151
High Courts19 Nov 2010Dismissed
Pradeep Kumar Vs Smt. Shanti Devi and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0191
High Courts19 Nov 2010
Kashmir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0188
High Courts19 Nov 2010
Ganesh Dutt Bhargava Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0186
High Courts19 Nov 2010
Pal Singh Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0185
High Courts19 Nov 2010
Jai Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0184
High Courts19 Nov 2010Dismissed
State of H.P. Vs Vijay Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0123
Forest Act, 1927 — Section 41, 42, 43Penal Code, 1860 (IPC) — Section 120B, 379, 420Prevention of Corruption Act, 1988 — Section 13(2)
High Courts19 Nov 2010
Jiwan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0114
High Courts19 Nov 2010
Narender Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0094
High Courts19 Nov 2010Dismissed
State of H.P. Vs Mehar Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0093
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 55
High Courts19 Nov 2010Dismissed
State of H.P. Vs Ram Achal Tripathi
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0089
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts19 Nov 2010
Arun Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0072
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts19 Nov 2010
Kuki Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0066
High Courts19 Nov 2010Allowed
Smt. Rano Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0029
High Courts19 Nov 2010Dismissed
Chhaju Ram alias Chaja Ram and Others Vs Ram Dev and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0026
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts19 Nov 2010Dismissed
State of H.P Vs Subhash Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 376
High Courts19 Nov 2010Dismissed
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0022
Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts19 Nov 2010
Jai Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0015
High Courts19 Nov 2010Allowed
Rakesh Kumar Luthra Vs State of H.P.
High Court Of Himachal Pradesh · (2011) CriLJ 1710
Arms Act, 1959 — Section 25, 27, 30Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 173, 307, 308, 320, 334
High Courts18 Nov 2010Dismissed
State of H.P. Vs Nain Sukh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0453
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 497, 506