High Courts16 Nov 2010Dismissed
State of H.P. Vs Rajesh Kumar
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 38 of 151
High Courts16 Nov 2010Allowed
Nirmal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts16 Nov 2010Allowed
Rohit Kumar Vs Indian Oil Corporation and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0023
High Courts16 Nov 2010
Bhart Singh Verma Vs Deputy Commission Shimla and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0013
High Courts16 Nov 2010Dismissed
Dr. Neerja Vs H.P. Public Service Commission
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0012
High Courts15 Nov 2010
Kamlesh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0435
High Courts15 Nov 2010
Veena Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0434
High Courts15 Nov 2010
Chander Kanta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0433
High Courts15 Nov 2010Dismissed
State of H.P. Vs Jagdish Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0422
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts15 Nov 2010Allowed
Om Prakash Chauhan Vs Sh. Harish Chander Chauhan
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0402
High Courts15 Nov 2010Allowed
Saroj Kumari Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0395
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 16(2)
High Courts15 Nov 2010
Jagat Ram Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0375
High Courts15 Nov 2010
Dr. Urmil Bansal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0374
High Courts15 Nov 2010
Satinder Kumar Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0370
High Courts15 Nov 2010
Kunj Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0369
High Courts15 Nov 2010
Jai Krishan and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0368
High Courts15 Nov 2010Dismissed
Ram Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0233
Industrial Disputes Act, 1947 — Section 25H
High Courts15 Nov 2010
Chetan Verma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0211
High Courts15 Nov 2010
Roshan Lal Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0121
High Courts15 Nov 2010
Ganesh Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150