High Courts12 Nov 2010
Puran Singh Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0266
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 40 of 151
High Courts12 Nov 2010
Karam Chand Mandla Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0265
Administrative Tribunals Act, 1985 — Section 21
High Courts12 Nov 2010
Leela Devi Vs The Himachal Pradesh Krishi Vishwa Vidyalaya and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0264
High Courts12 Nov 2010Allowed
Tilak Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0258
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts12 Nov 2010Allowed
Ujjagar Singh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0206
High Courts12 Nov 2010Allowed
Jagan Nath Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0131
High Courts12 Nov 2010Allowed
Daulat Ram Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0130
High Courts12 Nov 2010Allowed
Kali Kumar and Others Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0129
High Courts12 Nov 2010Dismissed
Janak Singh and Others Vs Balbir Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0083
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 45
High Courts11 Nov 2010
Ram Partap Vs The HPSEB and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0432
High Courts11 Nov 2010Dismissed
Ravinder S. Jinta Vs H.P. State Civil Supplies Corporation
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0430
Constitution of India, 1950 — Article 311
High Courts11 Nov 2010
Jagdish Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0428
High Courts11 Nov 2010
Mohan Singh and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0427
High Courts11 Nov 2010Allowed
Ram Pal Vs Sunita Devi
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0426
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Nov 2010Dismissed
Randhir and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0424
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150Penal Code, 1860 (IPC) — Section 323, 341, 506
High Courts11 Nov 2010
Manju Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0423
High Courts11 Nov 2010Allowed
State of Himachal Pradesh Vs Anant Ram and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0419
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts11 Nov 2010Dismissed
State of Himachal Pradesh Vs Kamaljeet Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0418
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts11 Nov 2010
Surat Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0415
High Courts11 Nov 2010
Raj Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0414