High Courts11 Nov 2010Dismissed
Barang Sain and Another Vs Smt. Priyanka Basu Ingty and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0348
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 42 of 151
High Courts11 Nov 2010Dismissed
Nirmal Singh Vs Hira Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0347
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 105, 106, 107, 108Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 21, 22, 24, 24(2), 25
High Courts11 Nov 2010
Sakina Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0344
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Pratap Chand Kainthala and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0271
High Courts11 Nov 2010Dismissed
State of Himachal Pradesh Vs Sher Singh and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0270
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts11 Nov 2010Dismissed
United India Insruance Co. Ltd. Vs Rattan Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0269
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Nov 2010
Sh. Lakhan Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0263
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 15
High Courts11 Nov 2010Allowed
Datta Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0262
High Courts11 Nov 2010Dismissed
State of H.P. Vs Devi Ram
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0261
Penal Code, 1860 (IPC) — Section 313, 378(3), 380, 457
High Courts11 Nov 2010Dismissed
State of Himachal Pradesh Vs Ravinder Kumar
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 173, 313, 363, 376
High Courts11 Nov 2010
Dr. Jyoti Prakash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0259
High Courts11 Nov 2010
State of H.P. and Others Vs Kashmir Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0257
High Courts11 Nov 2010
Manju Rani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0209
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Dilshad Begum Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0208
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Sunita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0207
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Nirmla Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0136
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Anita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0135
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Kumari Sapna Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0134
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010Dismissed
State of H.P. Vs Ranbir Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts11 Nov 2010
Ganesh Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0132