High Courts11 Nov 2010Allowed
Charan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0119
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 43 of 151
High Courts11 Nov 2010
Anamika Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0085
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Seema Rani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0084
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010Dismissed
Anil Mahajan and Others Vs Savitri Chaudhary and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 209
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 107, 108Succession Act, 1925 — Section 63
High Courts11 Nov 2010Allowed
Krishna Devi Vs Surinder Kumar
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0077
High Courts11 Nov 2010Allowed
Krishan Dutt Vs H.P.S.E.B.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0076
Central Civil Services (Temporary Service) Rules, 1965 — Rule 10, 10(A)Constitution of India, 1950 — Article 14
High Courts11 Nov 2010
Anant Ram Vs Financial Commissioner (Appeals) and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0075
High Courts11 Nov 2010
Bala Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0074
High Courts11 Nov 2010
Smt. Savitri Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0073
High Courts11 Nov 2010
Thakur Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0046
High Courts11 Nov 2010
Revti Raman and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0043
High Courts11 Nov 2010
Shri Anoop Kumar Vs The H.P. K.V.V. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0037
Constitution of India, 1950 — Article 14, 16
High Courts11 Nov 2010Allowed
Lila Vati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0027
High Courts10 Nov 2010
Sher Singh and Others Vs Atma Ram and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0247
High Courts10 Nov 2010
Purshottam Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 363, 366A, 376
High Courts10 Nov 2010
Krishan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0245
High Courts10 Nov 2010
Chet Ram Chauhan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0244
High Courts10 Nov 2010
Meena Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0243
Right of Children to Free and Compulsory Education Act, 2009 — Section 27
High Courts10 Nov 2010
Bias Dev Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0242
High Courts10 Nov 2010
Gian Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0205