High Courts11 Nov 2010
H.P. Ex Ad hoc Regularized Lecturers Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0413
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 41 of 151
High Courts11 Nov 2010Dismissed
Gopal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0411
Penal Code, 1860 (IPC) — Section 363, 366A
High Courts11 Nov 2010Dismissed
Manoj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0409
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts11 Nov 2010Dismissed
Kishan Lal Verma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0406
High Courts11 Nov 2010Dismissed
State of H.P. Vs Bhumi Ram
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0405
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts11 Nov 2010Dismissed
State of H.P. Vs Gopal Dass @ Pinki
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0404
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 52
High Courts11 Nov 2010Dismissed
Rattan Chand and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0403
Forest Act, 1927 — Section 41, 42Forest Produce Transit (Land Routes) Rules, 1978 — Rule 5Penal Code, 1860 (IPC) — Section 120B, 379
High Courts11 Nov 2010
Kalpana Sharma Vs Harbinder Kaur and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0401
High Courts11 Nov 2010Allowed
Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0400
Penal Code, 1860 (IPC) — Section 332, 353
High Courts11 Nov 2010Dismissed
Durgu Ram and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0399
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173Penal Code, 1860 (IPC) — Section 147, 149, 323, 506Probation of Offenders Act, 1958 — Section 3
High Courts11 Nov 2010
Daya Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0398
High Courts11 Nov 2010
Preeta Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0397
High Courts11 Nov 2010
Dabe Ram and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0396
High Courts11 Nov 2010Allowed
Rakesh Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0381
High Courts11 Nov 2010
Babu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0359
High Courts11 Nov 2010
Sh. Joginder Nath Syal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0358
High Courts11 Nov 2010
Sh. SomRaj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0357
High Courts11 Nov 2010
Kishan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0356
High Courts11 Nov 2010Dismissed
State of H.P. Vs Dev Dutt
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0354
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 120(B), 380, 457
High Courts11 Nov 2010Allowed
Bal Krishan and Others Vs Surinder Kumar and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 312
Himachal Pradesh Land Revenue Act, 1954 — Section 171, 171(2), 46