High Courts08 Nov 2010Dismissed
Krishan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0341
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 45 of 151
High Courts08 Nov 2010Allowed
Ramesh Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0340
High Courts03 Nov 2010Allowed
Jeet Ram alias Dila Vs The Thakur Transport Cooperative Society and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0338
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts03 Nov 2010Allowed
Mukesh Manhas and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0332
Constitution of India, 1950 — Article 14
High Courts03 Nov 2010Dismissed
State of Himachal Pradesh Vs D.K. Agnihotri
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0327
Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
High Courts03 Nov 2010Dismissed
State of H.P. Vs Ramesh Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0326
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Motor Vehicles Act, 1988 — Section 180, 184Penal Code, 1860 (IPC) — Section 279
High Courts03 Nov 2010Dismissed
State of H.P. Vs Santosh Kumar and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0325
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 212, 302, 34
High Courts03 Nov 2010Dismissed
State of H.P. Vs Jagtar Singh and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0321
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 406, 460
High Courts03 Nov 2010Dismissed
State of Himachal Pradesh Vs Kartar Singh
High Court Of Himachal Pradesh · (2011) 1 ShimLC 176
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 114, 32(1)Penal Code, 1860 (IPC) — Section 302, 306, 498(A)
High Courts03 Nov 2010Dismissed
Subhash Chander Dohroo and Others Vs H.P. University and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0255
High Courts03 Nov 2010Dismissed
Murari Lal Vs State of Himachal Pradesh State of Himachal Pradesh Vs Murari Lal
High Court Of Himachal Pradesh · (2011) 1 ShimLC 414
Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 161, 313Evidence Act, 1872 — Section 145, 155(3)Penal Code, 1860 (IPC) — Section 307, 323, 326, 506
High Courts03 Nov 2010Dismissed
State of H.P. Vs Bakshi Ram and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts03 Nov 2010Dismissed
Uttam Chand Vs Pathanu Ram and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0166
Constitution of India, 1950 — Article 227
High Courts03 Nov 2010Dismissed
Jagat Ram and Another Vs Ravi Kant and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 309
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 7
High Courts03 Nov 2010Allowed
Gurmit Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0154
High Courts03 Nov 2010Dismissed
Hitesh @ Dimple and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 333, 34, 341
High Courts03 Nov 2010Dismissed
State of H.P. Vs Ganpat Ram and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 34, 342
High Courts03 Nov 2010Dismissed
Pritam Singh Vs Suhel Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0147
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 27, 28, 29
High Courts03 Nov 2010Allowed
Laturia Ram (dead) through LRs. Vs Punnu Ram
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0146
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 45Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 2(17)
High Courts03 Nov 2010Dismissed
Kalavati and Others Vs Mast Ram and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0144
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27