High Courts01 Nov 2010Allowed
Smt. Taluka Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0329
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 47 of 151
High Courts01 Nov 2010Dismissed
State of H.P. Vs Amar Nath and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 306, 498(A)
High Courts01 Nov 2010Dismissed
State of Himachal Pradesh Vs Khem Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0322
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Nov 2010Allowed
Smt. Abhilasha Vs H.P. State Handicrafts and Handlooms Corporation and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0253
High Courts01 Nov 2010Dismissed
Ashok Kumar and Others Vs Nanak Chand and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0250
High Courts01 Nov 2010Allowed
Himachal Pradesh Mandal and Another Vs Prem Chand and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0249
High Courts01 Nov 2010Dismissed
State of H.P. Vs Prem Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 154, 207Penal Code, 1860 (IPC) — Section 302, 34, 460
High Courts01 Nov 2010Dismissed
State of H.P. Vs Sanjeev Kumar
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0171
Penal Code, 1860 (IPC) — Section 376
High Courts01 Nov 2010Allowed
Lekh Ram Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0162
Central Civil Services (Pension) Rules, 1972 — Rule 33, 34
High Courts01 Nov 2010Allowed
Satya Pal Maini Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0161
High Courts01 Nov 2010Allowed
Kultar Chand Katoch and Another Vs H.P.K.V.V.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0159
High Courts01 Nov 2010Allowed
Shri Mohan Lal Sharma Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0158
High Courts01 Nov 2010Dismissed
Rameshwar Dayal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0157
Constitution of India, 1950 — Article 14, 311(2)
High Courts01 Nov 2010Allowed
Pratap Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0156
Himachal Pradesh Prathmik Sahayak Adhyapak/Primary Assistant Teacher (PAT) Scheme, 2003 — Section 5(I)
High Courts01 Nov 2010Allowed
Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37
High Courts01 Nov 2010Allowed
Mandir Thakur Dawara Vs Jaswant Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0141
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 112, 115
High Courts01 Nov 2010Allowed
Prem Singh Negi Vs H.P. State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0140
High Courts01 Nov 2010Dismissed
Smt. Asha Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0139
High Courts01 Nov 2010Allowed
Surindera Gupta Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0137
High Courts29 Oct 2010
Kishori Lal Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0130