High Courts28 Oct 2010

Munish Dulta Vs H.P. University

High Court Of Himachal Pradesh · (2010) 10 SHI CK 0131

Constitution of India, 1950 — Article 14, 15, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33, 36