High Courts28 Oct 2010
Jagdish Saran Kanihal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0034
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 50 of 151
High Courts28 Oct 2010
Shri Suresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0033
High Courts28 Oct 2010
Ran Vijay Singh and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0031
High Courts28 Oct 2010
Chet Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0030
High Courts28 Oct 2010
Devi Singh and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0029
High Courts28 Oct 2010Allowed
Anita Pathania Vs Himachal Pradesh University and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0028
High Courts28 Oct 2010Allowed
The Church of Scotland Vs Changez Daniel and others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 258
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(1), 14(3), 2
High Courts27 Oct 2010
Ram Lok Sood Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0363
Central Civil Services (Commutation of Pension) Rules, 1981 — Rule 4Central Civil Services (Pension) Rules, 1972 — Rule 69
High Courts27 Oct 2010
Prem Chand Vs H.P. K.V.V. Palampur and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0362
High Courts27 Oct 2010
Chuni Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0361
High Courts27 Oct 2010
Dila Ram Vs H.P.T.D.C. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0342
High Courts27 Oct 2010
Kaku Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0322
High Courts27 Oct 2010
Mangat Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0320
High Courts27 Oct 2010
Jai Pal Singh and Another Vs H.P. University and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0311
High Courts27 Oct 2010
Krishan Lal Vs State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0255
High Courts27 Oct 2010
Shyam Lal and Another Vs Shekhar Gupta
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0192
High Courts27 Oct 2010
Onkar Chand and Others Vs Sh. Ganesha and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0188
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14A
High Courts27 Oct 2010
Jasbir Singh and Another Vs Charan Singh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0186
High Courts27 Oct 2010
Dev Kali Negi and Another Vs H.P. State Cooperative Bank Ltd. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0185
High Courts27 Oct 2010
Sada Ram Vs State of H.P and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0183