High Courts26 Oct 2010
Raghubir Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0313
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 52 of 151
High Courts26 Oct 2010Allowed
Smt. Bimla Sharma and Others Vs Sh. Jagdish and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0309
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Oct 2010Allowed
Devi Ram Vs Krishan Pal
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0305
High Courts26 Oct 2010Allowed
Society for Health and Social Transformation, Rehabilitation Vs Kimtu Devi and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0290
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5, Order 39 Rule 1, Order 39 Rule 2, 151, 26Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108
High Courts26 Oct 2010Allowed
Rattan Lal Dhiman Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0289
High Courts26 Oct 2010
Tek Chand Vs H.P.S.E.B. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0287
High Courts26 Oct 2010
State of H.P. Vs Kamlesh Kumar @ John
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 57
High Courts26 Oct 2010
Banarsi Dass Vs Director Sainik Welfare Department and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0256
Constitution of India, 1950 — Article 14, 16
High Courts26 Oct 2010Dismissed
State of H.P. Vs Ram Lal and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 211
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 452
High Courts26 Oct 2010
Puran Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0247
High Courts26 Oct 2010Dismissed
Chuhru Ram Vs Dhani Devi and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 293
High Courts26 Oct 2010Dismissed
State of H.P. Vs Puran Chand and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0231
Forest Act, 1927 — Section 33, 41, 42Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 14Penal Code, 1860 (IPC) — Section 120(B), 218, 379, 420, 467
High Courts26 Oct 2010
Dilshad alias Pinnu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 133, 313, 428Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts26 Oct 2010Dismissed
State of H.P. Vs Bhupinder Grover
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(7), 11(1), 16(1)
High Courts26 Oct 2010
Kusum Lata and Another Vs Vijay Kuamr
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0189
High Courts26 Oct 2010
Gajjan Vs Nageshwar Dutt
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0184
High Courts26 Oct 2010Dismissed
Bir Singh Vs Mast Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0182
High Courts26 Oct 2010
N.D. Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0173
High Courts26 Oct 2010
Parbhat Singh Vs State of HB.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0172
High Courts26 Oct 2010
Pawan Kumar Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0170