High Courts27 Oct 2010
Tej Singh Vs Bhagwan Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0181
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, Order 8 Rule 3, 151Evidence Act, 1872 — Section 65
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 51 of 151
High Courts27 Oct 2010
Bachittar Singh Vs Bhagwan Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0180
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 1, Order 8 Rule 2, Order 8 Rule 3, 151Evidence Act, 1872 — Section 65
High Courts27 Oct 2010
Shri Rohit Karol Vs Market Committee Shimla and Kinnaur
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0174
Arbitration and Conciliation Act, 1996 — Section 9Himachal Pradesh Agriculture and Horticultural Produce Marketing (Development and Regulation) Act, 2005 — Section 180Himachal Pradesh Court Fees Act, 1968 — Section 7
High Courts27 Oct 2010
Surender Kumar Sharma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0149
High Courts27 Oct 2010
Sant Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0145
High Courts27 Oct 2010Dismissed
Ms. Chanchal Kaur Vs Sh. Sujan Singh Jatt
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0139
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 17, 49
High Courts27 Oct 2010
Budh Ram Gupta and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0136
High Courts27 Oct 2010
Dev Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 4 Crimes 421
Penal Code, 1860 (IPC) — Section 363Probation of Offenders Act, 1958 — Section 4
High Courts26 Oct 2010
Rajinder Kumar Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0366
High Courts26 Oct 2010
Sunil Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0359
High Courts26 Oct 2010
Bhawani Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0357
High Courts26 Oct 2010
Sheetla Devi Vs The H.P. Packaging Ltd. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0346
High Courts26 Oct 2010
Kavita Behal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0345
High Courts26 Oct 2010
Rattan Chand Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0339
High Courts26 Oct 2010
Kamla Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0338
High Courts26 Oct 2010
Charan Das Bali Vs Government of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0337
High Courts26 Oct 2010
Roop Lal Vs Om Traders and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0330
High Courts26 Oct 2010
Pritam Chand Patial Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0323
Penal Code, 1860 (IPC) — Section 323Railways Act, 1989 — Section 145, 146
High Courts26 Oct 2010
Nand Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0316
High Courts26 Oct 2010
Kanauru Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0315