High Courts26 Oct 2010
Kamla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0167
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 53 of 151
High Courts26 Oct 2010
Liaq Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0165
High Courts26 Oct 2010
Naresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0162
High Courts26 Oct 2010
Bhushan Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0158
High Courts26 Oct 2010Dismissed
Om Parkash and Another Vs Bholi Devi
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0157
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 2
High Courts26 Oct 2010
Sheesh Ram Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0156
High Courts26 Oct 2010
Uttam Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0146
High Courts26 Oct 2010
Kalag Ram Mehta and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0144
High Courts26 Oct 2010
Anita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0023
Limitation Act, 1963 — Section 5
High Courts26 Oct 2010
Meera Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0022
High Courts26 Oct 2010Dismissed
State of Himachal Pradesh Vs Yogesh Kumar Sharma and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts25 Oct 2010
Sh. Dina Nath Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0367
High Courts25 Oct 2010
Vinod Anand Vs H.P. Krishi Vishvavidyalaya
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0365
High Courts25 Oct 2010
Ramesh Chand Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0358
High Courts25 Oct 2010
Hira Lal and Others Vs Land Acquisition Collector and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0356
High Courts25 Oct 2010
Mohan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0352
High Courts25 Oct 2010
Partap Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0349
High Courts25 Oct 2010
Virender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0348
High Courts25 Oct 2010
Khub Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0347
High Courts25 Oct 2010
Faquir Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0340