High Courts25 Oct 2010
Madan Lal Garg Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0155
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 55 of 151
High Courts25 Oct 2010
Hem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0148
High Courts25 Oct 2010Dismissed
Kranti Katoch Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0147
High Courts25 Oct 2010Dismissed
State of H.P. Vs Jaswant Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 506
High Courts25 Oct 2010Dismissed
Bihari Lal Vs Shitla Devi and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0138
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Oct 2010
Savita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0066
High Courts25 Oct 2010
Naresh Kumar Vs HPSEB and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0062
High Courts25 Oct 2010
Beli Ram and Others Vs Land Acquisition Collector and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0050
High Courts25 Oct 2010Dismissed
Padam Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 375, 376, 506
High Courts22 Oct 2010
Parkash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0364
High Courts22 Oct 2010
Ved Parkash Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0360
High Courts22 Oct 2010
Dr. Pushpa Gautam and Another Vs H.P. University
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0355
High Courts22 Oct 2010
Dr. Abhay Kumar Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0354
High Courts22 Oct 2010Dismissed
Sweta Sandhu Vs Dr. Y.S. Parmar University of Horticulture and Forestry and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0353
High Courts22 Oct 2010
Bharat Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0351
High Courts22 Oct 2010
Lal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0350
High Courts22 Oct 2010
R.K. Sood Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0344
High Courts22 Oct 2010
Kamal Dev and Others Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0343
High Courts22 Oct 2010
Hukam Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0341
High Courts22 Oct 2010
Bhagat Ram Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0335