High Courts22 Oct 2010
Hem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0168
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 57 of 151
High Courts22 Oct 2010Dismissed
Nirmala Devi Vs The Secretary (Education) and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0166
High Courts22 Oct 2010Dismissed
Pamma Sharma Vs Vice Chancellor, Ratshtriya Sanskrit Sansthan and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0163
High Courts22 Oct 2010
Subhash Chand Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0153
High Courts22 Oct 2010Dismissed
Swaran Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0150
Constitution of India, 1950 — Article 226Himachal Pradesh Panchayati Raj Act, 1994 — Section 148
High Courts22 Oct 2010Dismissed
Mahinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts22 Oct 2010Dismissed
State of Himachal Pradesh Vs Ratti Ram
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 307
High Courts22 Oct 2010
Meera Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0065
High Courts22 Oct 2010
Dharam Singh Vs HRTC and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0063
High Courts22 Oct 2010Dismissed
Chuni Lal Vs Subhash Chand and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0060
High Courts22 Oct 2010
Takashi Sato Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 3 ShimLC 449
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 54
High Courts22 Oct 2010
R.S. Karopha Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0026
High Courts22 Oct 2010Dismissed
Swaran Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0025
Constitution of India, 1950 — Article 226
High Courts22 Oct 2010Dismissed
State of Himachal Pradesh Vs Misru Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0021
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts22 Oct 2010
Bishamber Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 376, 511
High Courts21 Oct 2010
Janardhan Makhaik Vs Market Committee Shimla
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0333
Arbitration and Conciliation Act, 1996 — Section 9Himachal Pradesh Agriculture and Horticultural Produce Marketing (Development and Regulation) Act, 2005 — Section 180Himachal Pradesh Court Fees Act, 1968 — Section 7(11), 7(5)
High Courts21 Oct 2010Dismissed
State of Himachal Pradesh Vs Samas Din and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0331
Penal Code, 1860 (IPC) — Section 366, 368, 376
High Courts21 Oct 2010
Radha Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0321
Punjab Police Rules, 1934 — Rule 13.1, 13.15, 13.16
High Courts21 Oct 2010
Sohan Lal and Others Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0319
High Courts21 Oct 2010
Smt. Rama Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0307