High Courts21 Oct 2010
Jayoti Prakash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0024
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 59 of 151
High Courts21 Oct 2010Dismissed
State of Himachal Pradesh Vs Fakir Chand and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts20 Oct 2010
Gopal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0299
High Courts20 Oct 2010
Churamani Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0294
High Courts20 Oct 2010Dismissed
Mohini and Another Vs Hem Chand
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0283
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(1), 11(2)
High Courts20 Oct 2010
Neelam Kangharia Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0278
High Courts20 Oct 2010
Smt. Naresh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0275
High Courts20 Oct 2010Dismissed
Sarat Chander Mahajan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0274
High Courts20 Oct 2010
Ahilya Devi and Others Vs Managing Director, H.P. State Civil Supplies Corporation and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0268
High Courts20 Oct 2010
Kamlesh Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0215
High Courts20 Oct 2010
Vinod Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0211
High Courts20 Oct 2010Dismissed
Ram Parkash Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0080
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 149, 307, 333
High Courts20 Oct 2010Dismissed
Shilla Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0073
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Oct 2010
Inder Singh Bhandari and Others Vs Smt. Sewanti Negi
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0071
Constitution of India, 1950 — Article 227
High Courts20 Oct 2010Dismissed
Krishna Devi Vs Hukami Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0068
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts20 Oct 2010Dismissed
State of Himachal Pradesh Vs Bahadur Bir and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0051
Penal Code, 1860 (IPC) — Section 109, 342, 363, 366, 376
High Courts20 Oct 2010Dismissed
Ram Karan Vs Sewal Mohammad and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0042
Evidence Act, 1872 — Section 63, 66
High Courts20 Oct 2010Dismissed
Joginder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Oct 2010Dismissed
Sharwan Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0010
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Oct 2010Dismissed
Vineet Sharma and Another Vs Temple Officer, Mata Brijeshwari Devi and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0009