High Courts20 Oct 2010
Krishan Dutt Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0008
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 60 of 151
High Courts19 Oct 2010
Suraj Mani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0298
High Courts19 Oct 2010Allowed
District Contract Teachers Primary Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0296
High Courts19 Oct 2010Allowed
Sh. Mehar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0295
High Courts19 Oct 2010
Prem Lal Bambra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0293
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts19 Oct 2010
Sukh Ram Rathore Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0279
High Courts19 Oct 2010
Parkash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0277
High Courts19 Oct 2010
Smt. Tara Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0276
Constitution of India, 1950 — Article 14, 16
High Courts19 Oct 2010
Brij Lal Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0273
High Courts19 Oct 2010
Itwari Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0270
Himachal Pradesh Financial Rules, 1971 — Rule 7.1
High Courts19 Oct 2010
Smt. Deepa Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0267
High Courts19 Oct 2010
Harpal Balmiki Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0266
High Courts19 Oct 2010
Susheel Kumar Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0265
High Courts19 Oct 2010Dismissed
Sandeep Sharma Vs H.P. K.V.V.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0262
High Courts19 Oct 2010Allowed
Sh. D.S. Chawla Vs H.P. K.V.V. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0261
High Courts19 Oct 2010
Kartar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0254
High Courts19 Oct 2010
Davinder Bhardwaj and Others Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0253
High Courts19 Oct 2010
Paras Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0250
Central Civil Services (Pension) Rules, 1972 — Rule 38
High Courts19 Oct 2010
R.L. Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0239
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 109, 120B, 201, 209, 218Prevention of Corruption Act, 1988 — Section 13(2), 8, 9
High Courts19 Oct 2010Allowed
Prabhat Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 201, 279