High Courts19 Oct 2010Dismissed
Smt. Amro Devi and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0236
Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 7, 8
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 61 of 151
High Courts19 Oct 2010
Bobby Ranjna Vs Brij Bala and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0222
High Courts19 Oct 2010Dismissed
Sultan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 459
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 135, 135(1)Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1), 122(2), 130, 131
High Courts19 Oct 2010Allowed
Ravi Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0210
High Courts19 Oct 2010Dismissed
State of H.P. Vs Kirpa Ram and Others
High Court Of Himachal Pradesh · (2010) 1 SLR 44
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 149, 323, 326, 341, 506
High Courts19 Oct 2010Allowed
State of H.P. Vs Rajinder Kumar and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0086
Penal Code, 1860 (IPC) — Section 120B, 380, 420, 467, 468
High Courts19 Oct 2010Dismissed
State of H.P. Vs Shambhu Dutt and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0085
Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Oct 2010Dismissed
State of Himachal Pradesh Vs Dina Nath and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0084
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Oct 2010
Ashwani Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0264
High Courts18 Oct 2010
Mrs. Sharda Tondon and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0263
General Provident Fund (Central Services) Rules, 1960 — Rule 2, 8(1)
High Courts18 Oct 2010Dismissed
State of H.P. Vs Gurdeep Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 201, 279, 304A
High Courts18 Oct 2010
Hem Raj Vs State of H.P. Biri Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0240
Penal Code, 1860 (IPC) — Section 287, 336, 337
High Courts18 Oct 2010
Med Ram Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0237
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts18 Oct 2010
Rajinder Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0235
High Courts18 Oct 2010
Partap Singh Thakur Vs Dr. Yashwant Singh Parmar University
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0230
High Courts18 Oct 2010Dismissed
State of H.P. and Another Vs Prithvi Singh
High Court Of Himachal Pradesh · (2011) 129 FLR 114
High Courts18 Oct 2010Allowed
Rakesh Kumar Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0228
High Courts18 Oct 2010
Seema Devi Vs Director, Elementary Education and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0224
High Courts18 Oct 2010
The Managing Director H.R.T.C. Vs Parvez Akhtar and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0223
High Courts18 Oct 2010
Tara Devi Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0219