High Courts07 Oct 2010Dismissed
Smt. Nankai and Others Vs Rakha and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0284
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 63 of 151
High Courts07 Oct 2010
Narotam Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0252
High Courts07 Oct 2010
State of H.P. Vs Ramesh Chand and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 341Probation of Offenders Act, 1958 — Section 4
High Courts07 Oct 2010Dismissed
State of H.P. Vs Surjeet Lal and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 109, 378, 41(2)Penal Code, 1860 (IPC) — Section 34, 379
High Courts07 Oct 2010
Anita Ahluwalia Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0018
Constitution of India, 1950 — Article 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 170, 173, 173(2), 173(8)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 498A
High Courts06 Oct 2010Dismissed
Tikka Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0297
Constitution of India, 1950 — Article 14, 16
High Courts06 Oct 2010Dismissed
Smt. Malka Devi and Others Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 284
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Oct 2010Allowed
Hari Lal and Another Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0271
High Courts06 Oct 2010
Kharak Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0220
High Courts05 Oct 2010Dismissed
Shri Shanti Swaroop Bhatti Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0300
Constitution of India, 1950 — Article 226
High Courts05 Oct 2010Dismissed
Gurdev Singh Vs State of Himachal Pradesh and Others State of Himachal Pradesh and Others Vs Gurdev Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0286
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Oct 2010Allowed
Anil Menon Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0251
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 437, 482, 483Penal Code, 1860 (IPC) — Section 173, 405, 415, 420
High Courts05 Oct 2010
Gopal Singh Vs H.R.T.C.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0090
High Courts05 Oct 2010
Hem Singh and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 325, 332, 333, 34
High Courts05 Oct 2010Dismissed
State of H.P. Vs Negi Ram
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 201, 279, 304A
High Courts05 Oct 2010
Neem Chand Sharma Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0048
High Courts05 Oct 2010
H.P. State Electricity Board Vs Kundan Lal
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0047
High Courts05 Oct 2010
Sabair Dass Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0044
High Courts05 Oct 2010Dismissed
Tara Dutt Sharma Vs Sanjeev Pandit
High Court Of Himachal Pradesh · (2010) 3 ShimLC 447
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Oct 2010
B.S. Thakur Vs Divisional Commissioner and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0227