High Courts18 Oct 2010Allowed
Satya Thakur Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0217
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 62 of 151
High Courts18 Oct 2010
Devinder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0216
Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 8(2), 9
High Courts18 Oct 2010
Sat Pal and Others Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0214
High Courts18 Oct 2010
Ashok Kumar Vs State of H.P. State of H.P. Vs Ashok Kumar and Another
High Court Of Himachal Pradesh · (2010) 5 SLR 587
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts18 Oct 2010Dismissed
State of Himachal Pradesh Vs Gurcharan Singh alias Kala
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0208
Penal Code, 1860 (IPC) — Section 377
High Courts18 Oct 2010Dismissed
State of Himachal Pradesh Vs Jagtar Singh alias Jagga
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0083
Penal Code, 1860 (IPC) — Section 395
High Courts18 Oct 2010Dismissed
State of Himachal Pradesh Vs Basant Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts18 Oct 2010Dismissed
State of H.P. Vs Kartar Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 162, 207Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts18 Oct 2010Dismissed
Naresh Kumar Vs Bal Kishan and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 500
High Courts18 Oct 2010Dismissed
State of H.P. Vs Karnail Singh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0078
Penal Code, 1860 (IPC) — Section 323, 324, 34, 451
High Courts18 Oct 2010Dismissed
Nirmala Devi Vs Raghubir Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 451, 506
High Courts18 Oct 2010Allowed
Kashmir Singh Vs Mukhtiar Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0074
High Courts18 Oct 2010Dismissed
Dharam Pal and Another Vs Amar Nath and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0067
High Courts17 Oct 2010
Hans William @ Bhagwan Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 3 Crimes 728
Criminal Procedure Code, 1973 (CrPC) — Section 165, 313, 313(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 27, 42, 42(2)
High Courts08 Oct 2010
Lal Singh and Others Vs Bilwa Mangal and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 534
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8, 2(2)
High Courts08 Oct 2010Allowed
Vidya Devi and Another Vs Shri Karta and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0282
High Courts08 Oct 2010
Shri Trilok Chand Sharma Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0269
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(5), 11, 16Himachal Pradesh Administrative Tribunal Act, 1985 — Section 19
High Courts08 Oct 2010
Jagdish Parshad Sharma Vs State of H.P. Biri Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0241
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468
High Courts08 Oct 2010
Santosh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0234
High Courts08 Oct 2010Allowed
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 376, 417, 506