High Courts04 Oct 2010
Arjun Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 64 of 151
High Courts04 Oct 2010
Menka Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0221
Limitation Act, 1963 — Section 5
High Courts04 Oct 2010Dismissed
Smt. Chamko Devi and Another Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0206
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 15, 17, 171
High Courts04 Oct 2010
Ms. Seema Kumari and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0204
High Courts04 Oct 2010
Ms. Bala Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0203
High Courts04 Oct 2010
Shailja Kaushal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0202
High Courts04 Oct 2010
Amin Chand Vs Narender Chauhan and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0096
High Courts04 Oct 2010
Rakesh Kumar Vs Narinder Chauhan and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0095
High Courts04 Oct 2010
Smt. Anjana Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0094
Limitation Act, 1963 — Section 5
High Courts04 Oct 2010
Yashpal Singh Guleria Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0092
High Courts04 Oct 2010
Rita Bharwal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0091
High Courts04 Oct 2010Dismissed
Kuntal Mahajan and Others Vs S.K. Dash and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0076
High Courts04 Oct 2010
Taj Bibi Vs Registrar-cum-Tehsildar and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0070
High Courts04 Oct 2010Dismissed
State of H.P. Vs Jeet Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 120B, 34, 498A, 506
High Courts04 Oct 2010
State of H.P. Vs Amjed Khan
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 341, 376
High Courts04 Oct 2010Dismissed
State of Himachal Pradesh Vs Surinder Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Oct 2010Dismissed
State of Himachal Pradesh Vs Pancham Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0055
Penal Code, 1860 (IPC) — Section 323, 325
High Courts04 Oct 2010
Prem Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 1 ShimLC 250
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Evidence Act, 1872 — Section 134
High Courts04 Oct 2010Allowed
Om Kumar Jaidka and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0045
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 11, 19, 2.2, 48(1), 9Punjab Civil Services Rules — Rule 3.26, 8.15
High Courts04 Oct 2010
Sirmour Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0041