High Courts04 Oct 2010
Bhim Bahadur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0016
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 65 of 151
High Courts04 Oct 2010
Asha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0014
Limitation Act, 1963 — Section 5
High Courts04 Oct 2010
Lal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0013
High Courts04 Oct 2010
Adarsh Sood and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0012
High Courts04 Oct 2010
Ramesh Chand Vs State of H.P. State of H.P. Vs Ramesh Chand
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 374, 378Penal Code, 1860 (IPC) — Section 353, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts04 Oct 2010
TATA Teleservices Ltd. Vs Times Communications and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0001
Arbitration and Conciliation Act, 1996 — Section 8
High Courts01 Oct 2010Dismissed
Purna Devi and Others Vs Tikam Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0281
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17(A), Order 26 Rule 9, Order 41 Rule 27, Order 7 Rule 3
High Courts01 Oct 2010Allowed
Manmohan Prasad Vs H.P. State Small Scale Industries and Export Corporation Ltd.
High Court Of Himachal Pradesh · (2011) 2 LLJ 271 : (2011) LLR 177 : (2011) 1 SLR 107
Constitution of India, 1950 — Article 14, 16, 300A
High Courts01 Oct 2010Dismissed
Smt. Satya Devi Vs Devi Dass
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0207
High Courts01 Oct 2010Dismissed
Kehar Singh and Another Vs Devta Thakur Gopalji Sarsai and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0205
Civil Procedure Code, 1908 (CPC) — Section 92Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 4Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 29
High Courts01 Oct 2010
The Kohinoor Sarvhitkari Transport Cooperative Society Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0201
Himachal Pradesh Co-operative Societies Act, 1968 — Section 95
High Courts01 Oct 2010Dismissed
Padam Dass Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0200
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12(4), 20Constitution of India, 1950 — Article 166Prevention of Corruption Act, 1988 — Section 2
High Courts01 Oct 2010Dismissed
Sita Ram Chauhan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0199
High Courts01 Oct 2010Allowed
Indira Devi Vs Surender Gupta
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0097
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Limitation Act, 1963 — Section 5
High Courts01 Oct 2010
State of H.P. Vs Mehar Chand and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 307, 325, 34, 447
High Courts01 Oct 2010
State of H.P. Vs Surjan Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts01 Oct 2010Dismissed
Virbhadra Singh and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 1 RCR(Criminal) 396 : (2011) 1 RCR(Criminal) 396 : (2010) 3 ShimLC 582
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 190, 193Information Technology Act, 2000 — Section 66A
High Courts01 Oct 2010Dismissed
Sukh Ram Vs Rattan Lal
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0049
High Courts01 Oct 2010
Rajinder Singh Vs Rajinder Kumar and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0046
Motor Vehicles Act, 1988 — Section 134(C), 166
High Courts01 Oct 2010
State of H.P. Vs Desh Raj
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50