COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 67 of 151

High Courts27 Sept 2010Dismissed

The State of H.P. Vs Laxman Mahanto and Another

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0100

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts27 Sept 2010Dismissed

Bhanu Pratap Singh Thakur Vs Achhar Singh and Another

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0086

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts27 Sept 2010Dismissed

Nirmala Devi Vs Amar Chand

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0077

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High Courts27 Sept 2010Dismissed

State of H.P. Vs Jagan Nath Shukla

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376

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High Courts27 Sept 2010Dismissed

State of H.P. Vs Shiv Singh and Another

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 307, 34

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High Courts27 Sept 2010

Gurnam Singh and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0003

Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379

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High Courts24 Sept 2010Dismissed

State of H.P. Vs Namohar Lal and Others

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0099

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 34, 363, 366, 511

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High Courts24 Sept 2010Dismissed

State of H.P. Vs Gopal Dass alias Pinki

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0096

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50

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High Courts24 Sept 2010

Oriental Insurance Co. Vs Mangat Ram and Others

High Court Of Himachal Pradesh · (2011) 3 TAC 512

Motor Vehicles Act, 1988 — Section 166

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High Courts24 Sept 2010Allowed

Sat Narain Sharma Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2010) 3 ShimLC 10

Constitution of India, 1950 — Article 14, 16, 16(1)

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High Courts23 Sept 2010Dismissed

Mohan Singh Vs Vidya Devi and Others

High Court Of Himachal Pradesh · (2010) 3 ShimLC 263

Benami Transactions (Prohibition) Act, 1988 — Section 4(3)Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts23 Sept 2010

Sanjeev Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0110

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High Courts23 Sept 2010Dismissed

Executive Engineer HPPWD Vs Lal Chand

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0101

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High Courts23 Sept 2010Dismissed

State of Himachal Pradesh Vs Surjit Kumar and Others

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 113B, 304B, 306 , 498A

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High Courts23 Sept 2010Dismissed

State of H.P. Vs Tara Devi

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0089

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 50

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High Courts23 Sept 2010Allowed

Budhi Ram Vs Lachhman and Others

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0078

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High Courts23 Sept 2010

Kamal Krishan Raina Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0005

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High Courts22 Sept 2010Allowed

Asha Rani and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2010) 3 ShimLC 314

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High Courts22 Sept 2010Dismissed

Rajnesh Kumar Sood and Others Vs Surinder Kumar and Others

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0169

Transfer of Property Act, 1882 — Section 118, 64

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High Courts22 Sept 2010Dismissed

Balwan Singh and Others Vs H.P. State Forest Corp. and Others

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0112

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