High Courts22 Sept 2010Dismissed
The State of H.P. Vs Munnu Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 366, 366A, 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 68 of 151
High Courts22 Sept 2010Dismissed
State of H.P. Vs Sita Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts22 Sept 2010
H.P. State Forest Corporation Ltd. and Another Vs Bardu Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0076
High Courts22 Sept 2010
Giri Raj Vs Sham Mahajan and Another
High Court Of Himachal Pradesh · (2011) 1 TAC 322
High Courts22 Sept 2010Dismissed
State of Himachal Pradesh Vs Birbal
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Sept 2010Dismissed
Ipshita Thakur Vs National Institute of Technology and Another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 435
Constitution of India, 1950 — Article 226
High Courts22 Sept 2010Allowed
Hari Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 3 ShimLC 469
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 299, 300, 307, 308, 506
High Courts22 Sept 2010Allowed
Kishori Lal Vs Krishan Lal and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 482
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 34, 38
High Courts22 Sept 2010Allowed
Rikhi Ram Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 264
Central Civil Services (Pension) Rules, 1972 — Rule 80(2)C, 9Constitution of India, 1950 — Article 300A
High Courts22 Sept 2010Allowed
R.C. Goel Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 3 ShimLC 493
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Article 14Constitution of India, 1950 — Article 14, 16, 226
High Courts21 Sept 2010
State of H.P. Vs Nand Lal and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0172
High Courts21 Sept 2010Allowed
Union of India (UOI) and Another Vs Mohammad Yusuf
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0160
Limitation Act, 1963 — Article 74
High Courts21 Sept 2010Dismissed
Nehru Yuva Kendra Sangathan, Autonomous Body and Another Vs Joginder Nath Sharma
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0106
High Courts21 Sept 2010
Rajesh Khachi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0102
High Courts21 Sept 2010Dismissed
The State of H.P. Vs Mahender Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 506
High Courts21 Sept 2010Dismissed
State of H.P. Vs Harbhajan Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts21 Sept 2010Dismissed
State of H.P. Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 Sept 2010Dismissed
Messrs Raymus Porta Buildings Limited Vs Union of India (UOI)
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0019
Arbitration Act, 1940 — Section 31Arbitration and Conciliation Act, 1996 — Section 16, 20, 31, 34, 34(1)
High Courts21 Sept 2010Allowed
Rukmu Deen Vs Kishan Singh Kundlas and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 383
Motor Vehicles Act, 1988 — Section 173
High Courts21 Sept 2010Allowed
Surinder Kumar Kaundal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 306
Himachal Pradesh Education Code — Rule 145, 2(24)