High Courts17 Sept 2010
Union of India (UOI) and Others Vs Rajinder
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0069
Army Act, 1950 — Section 20Army Rules, 1954 — Rule 17
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 70 of 151
High Courts17 Sept 2010Dismissed
The State of H.P. Vs Ashok Kumar @ Nibi and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts17 Sept 2010Dismissed
State of H.P. Vs Binder Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts17 Sept 2010Dismissed
State of H.P. Vs Galo Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 304
High Courts17 Sept 2010
Sumit Kumar Vs Baldev and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0043
Motor Vehicles Act, 1988 — Section 140, 166
High Courts17 Sept 2010Dismissed
Smt. Durgi Devi and Others Vs Nank Chand and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 300
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Sept 2010Dismissed
Oriental Insurance Co. Vs Santosh Devi and Another Santosh Devi Vs Oriental Insurance Co. and Another
High Court Of Himachal Pradesh · (2012) ACJ 293 : (2011) 129 FLR 779 : (2011) 2 LLJ 43 : (2011) 1 ShimLC 280
Workmens Compensation Act, 1923 — Section 22
High Courts17 Sept 2010
Suresh Patial Vs State of H.P.
High Court Of Himachal Pradesh · (2011) CriLJ 2119 : (2010) 3 ShimLC 106
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 35, 4, 73Penal Code, 1860 (IPC) — Section 109, 120B, 419, 420, 467
High Courts17 Sept 2010
Manjeet Singh and Others Vs Arun Bhoil and another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2), 2
High Courts17 Sept 2010Allowed
Hans Willam Alias Bhagwan Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 318
Criminal Procedure Code, 1973 (CrPC) — Section 165, 313, 313(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 20(A), 27, 42
High Courts16 Sept 2010Dismissed
State of H.P. Vs Hazari Lal and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323
High Courts16 Sept 2010
Leela Devi and Others Vs General Public and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0218
Succession Act, 1925 — Section 276, 299
High Courts16 Sept 2010Dismissed
State of Himachal Pradesh Vs Sandeep Kumar @ Sonu and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0201
Penal Code, 1860 (IPC) — Section 323, 34, 427, 451, 506
High Courts16 Sept 2010Allowed
Punnu alias Prem Raj Vs Maheshu
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0171
High Courts16 Sept 2010Dismissed
Kamal Dutt and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0080
High Courts16 Sept 2010
Chander Kiran Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0068
High Courts16 Sept 2010
Meenu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0067
High Courts16 Sept 2010
State of H.P. Vs Chet Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 374, 378(3)Penal Code, 1860 (IPC) — Section 409
High Courts16 Sept 2010Dismissed
State of H.P. Vs Jagat Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts16 Sept 2010Dismissed
New India Assurance Co. Vs Nitin Dhanta and Others Nitin Dhanta and Others Vs Gurinder Singh and Others
High Court Of Himachal Pradesh · (2011) 3 TAC 240
Motor Vehicles Act, 1988 — Section 149(2), 170