High Courts14 Sept 2010
Union of India (UOI) Vs Morepen Laboratories Ltd.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0056
Companies Act, 1956 — Section 391, 392, 393, 394
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 72 of 151
High Courts14 Sept 2010Allowed
Shiv Dass Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0053
High Courts14 Sept 2010Dismissed
Ranjit Singh Vs Tulsi Ram and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0045
High Courts13 Sept 2010
Naresh Kumar Vs Ram Dass and Others
High Court Of Himachal Pradesh · (2011) ACJ 1611 : (2010) 3 ShimLC 500 : (2011) 1 TAC 461
Motor Vehicles Act, 1988 — Section 173
High Courts13 Sept 2010
New India Assurance Co. Vs Hoshiar Singh and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 438
Motor Vehicles Act, 1988 — Section 147, 166, 170
High Courts13 Sept 2010Dismissed
Hateshwari Educational Society Vs Bharat Kumar and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0230
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2
High Courts13 Sept 2010
Harish Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0224
High Courts13 Sept 2010Allowed
Smt. Surtu Devi Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 404
Workmens Compensation Act, 1923 — Section 30
High Courts13 Sept 2010Dismissed
New India Assurance Co. Vs Bimla Devi and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 341
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Motor Vehicles Act, 1988 — Section 170, 173
High Courts13 Sept 2010Allowed
National Insurance Company Limited Vs Smt. Vidya Devi and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 424
Motor Vehicles Act, 1988 — Section 166, 169, 170, 173
High Courts13 Sept 2010Dismissed
State of H.P. Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts13 Sept 2010
Mohan Singh @ Pappu Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 201, 279, 337, 338
High Courts13 Sept 2010
New India Assurance Co. Ltd. Vs Gurdas Ram (dead through LRs.) and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 53 : (2011) 1 TAC 478
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Workmens Compensation Act, 1923 — Section 4, 4A
High Courts13 Sept 2010Allowed
Bhikham Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0051
High Courts13 Sept 2010
Allian Duhangan Hydro Electric Project Vs Kishani Devi and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0046
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3AConstitution of India, 1950 — Article 227
High Courts13 Sept 2010Dismissed
Pawna Thakur and Another Vs Chinti and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 422
Central Services Rules, 1960 — Rule 5Government of India Act, 1935 — Section 72Insurance Act, 1938 — Section 39
High Courts10 Sept 2010
Sukh Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0226
Forest Act, 1927 — Section 68
High Courts10 Sept 2010Dismissed
Aswhani Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0223
Environment (Protection) Act, 1986 — Section 5
High Courts10 Sept 2010Dismissed
State of H.P. Vs Narain Singh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 307, 34
High Courts10 Sept 2010Dismissed
State of H.P. Vs Rajesh Singh @ Rajesh Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 302