High Courts10 Sept 2010
Mansa Ram (since deceased) through his LRs. Surinder and Others Vs Shankroo
High Court Of Himachal Pradesh · (2010) 3 ShimLC 62
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Succession Act, 1925 — Section 383
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 73 of 151
High Courts10 Sept 2010Dismissed
Mast Ram Vs Gram Panchayat Deoli and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0209
High Courts10 Sept 2010Dismissed
The State of H.P. Vs Bharna Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 5, 50
High Courts10 Sept 2010
Kamal Nain Dogra and Shamu Kumar Vs H.P. SEB and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0179
High Courts10 Sept 2010
Keshwa Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0175
High Courts10 Sept 2010Allowed
Kundan Lal Hari Ram and Co. Vs Chief Engineer, HIMUDA and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0173
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts10 Sept 2010Dismissed
State of H.P. Vs Upender Chand
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts10 Sept 2010
Rakesh Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0141
High Courts10 Sept 2010
Laxmi Thakur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0140
High Courts10 Sept 2010Dismissed
State of H.P. Vs Deen Mohd.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts10 Sept 2010Dismissed
State of H.P. Vs Subhash Sharma
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471
High Courts10 Sept 2010
State of H.P. and Another Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0116
High Courts10 Sept 2010
Anil Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 363, 366A, 376
High Courts10 Sept 2010
Neeraj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0081
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts10 Sept 2010Dismissed
State of H.P. Vs Amarjeet
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts10 Sept 2010Dismissed
State of H.P. Vs Amar Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts10 Sept 2010Dismissed
Ashish Dasgupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0059
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts10 Sept 2010
State of H.P. Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 279, 304A
High Courts10 Sept 2010
Commissioner of Income Tax Vs Sirmour Truck Operators Union
High Court Of Himachal Pradesh · (2010) 195 TAXMAN 62
Income Tax Act, 1961 — Section 194C, 194C(1), 194C(2), 2(19), 2(31)
High Courts10 Sept 2010
Progressive Stone Crusher Welfare Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0050
Himachal Pradesh Societies Registration Act, 2006 — Section 1(3)