High Courts10 Sept 2010
Branch Manager Mahindra and Mahindra Finance Ltd. and another Vs Pushpalata and another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 454
Arbitration and Conciliation Act, 1996 — Section 16, 34(2), 34(3), 8
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 74 of 151
High Courts09 Sept 2010Dismissed
State of H.P. Vs Dalip Singh @ Rikhi
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts09 Sept 2010
Bharat Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0193
High Courts09 Sept 2010
Ramesh Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0191
High Courts09 Sept 2010
Alam Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0189
High Courts09 Sept 2010
Ravinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0187
High Courts09 Sept 2010
Babu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0186
High Courts09 Sept 2010
Rajani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0185
Limitation Act, 1963 — Section 5
High Courts09 Sept 2010
Babu Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0184
High Courts09 Sept 2010
Gian Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0183
High Courts09 Sept 2010
Karam Chand Pardeshi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0182
High Courts09 Sept 2010
Subhash Tej Pal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0181
High Courts09 Sept 2010
Ashok Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0165
High Courts09 Sept 2010Dismissed
State of H.P. Vs Mahesh Chand
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts09 Sept 2010
Sobha Rani Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0136
High Courts09 Sept 2010Dismissed
New India Assurance Company Vs Smt. Kushma Devi and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0115
Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 170
High Courts09 Sept 2010Dismissed
State of H.P. and Another Vs Ram Krishan and Sons
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0113
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts09 Sept 2010Dismissed
Commissioner of C. Ex. Vs Pyara Rexine Pvt. Ltd.
High Court Of Himachal Pradesh · (2010) 259 ELT 692
Central Excises and Salt Act, 1944 — Section 11(AC)CENVAT (Credit) Rules, 2001 — Rule 13(2)
High Courts09 Sept 2010Dismissed
Anil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 36B, 42, 50
High Courts08 Sept 2010
Sanjay Kumar Vs State of HP
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0211
Penal Code, 1860 (IPC) — Section 279, 337, 338