High Courts07 Sept 2010Dismissed

State of H.P. Vs Shamsher Singh

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts07 Sept 2010Dismissed

State of H.P. Vs Mastan Singh

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts07 Sept 2010Allowed

Vinod Bala and Another Vs Yog Raj and Others

High Court Of Himachal Pradesh · (2010) 3 ShimLC 416

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 35Constitution of India, 1950 — Article 227Himachal Pradesh Urban Rent Control Act, 1987 — Section 11, 12, 13, 14, 14(3)
High Courts06 Sept 2010Dismissed

The State of H.P. Vs Om Parkash

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0195

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts06 Sept 2010Dismissed

State of H.P. Vs Naresh Kumar

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0150

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts06 Sept 2010Dismissed

State of H.P. Vs Vidya Singh

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0147

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 366, 376
High Courts06 Sept 2010Dismissed

State of H.P. Vs Nathu Singh and Others

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0125

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 18, 20
High Courts06 Sept 2010Dismissed

The State of H.P. Vs Kundan Lal

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0124

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts06 Sept 2010Dismissed

State of H.P. Vs Shankroo

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 409, 420, 467, 468
High Courts06 Sept 2010Dismissed

State of H.P. Vs Manohar Lal

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 306, 498A