High Courts31 Aug 2010Dismissed

State of H.P. Vs Kamlesh Kumar

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0015

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts30 Aug 2010Dismissed

State of H.P. Vs Subhash Chand

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 452
High Courts30 Aug 2010Dismissed

State of H.P. Vs Karan Singh

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0049

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50