High Courts30 Aug 2010Dismissed
State of H.P. Vs Roshan Lal alias Jatti
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0047
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 79 of 151
High Courts30 Aug 2010Dismissed
State of H.P. Vs Gian Chand
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0046
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts30 Aug 2010Dismissed
State of H.P. Vs Prem Singh
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0045
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts30 Aug 2010Dismissed
The State of H.P. Vs Sant Ram
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Aug 2010Dismissed
Smt. Subhadra Chauhan and Another Vs Miss Vijay Vig
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0215
Himachal Pradesh Urban Rent Control Act, 1987 — Section 15, 15(1), 15(2), 2
High Courts27 Aug 2010
Hukam Chand and Others Vs Charan Dass and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0198
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Aug 2010Dismissed
State of H.P. Vs Shankar Lal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Explosive Substances Act, 1908 — Section 5
High Courts27 Aug 2010
Lal Chand Prasad Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0137
High Courts27 Aug 2010Dismissed
State of H.P. Vs Govind Ram and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 306, 498A
High Courts27 Aug 2010
State of H.P. Vs Neeta Ram and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 361, 363, 366, 376
High Courts27 Aug 2010Dismissed
State of H.P. Vs Charan Dass
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 100(6), 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts27 Aug 2010Dismissed
State of Himachal Pradesh Vs Ajay Kumar and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Aug 2010Dismissed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 50, 50(1)
High Courts27 Aug 2010Dismissed
State of H.P. Vs Som Nath
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 406, 409, 420, 468
High Courts26 Aug 2010
Kamal Singh Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0212
High Courts26 Aug 2010
Amin Chand Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0211
High Courts26 Aug 2010Dismissed
The State of H.P. Vs Dharmu and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 120B, 363, 366, 366A, 368
High Courts26 Aug 2010Dismissed
The State of H.P. Vs Mintu @ Ravi Kumar and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 201, 302, 306, 498A
High Courts26 Aug 2010Dismissed
State of H.P. Vs Ram Kumar
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts26 Aug 2010
State of H.P. Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2010) 4 Crimes 112
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Motor Vehicles Act, 1988 — Section 132, 184Penal Code, 1860 (IPC) — Section 307, 336, 337, 427