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High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 81 of 151

High Courts25 Aug 2010

Majoor Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 363, 366A
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High Courts25 Aug 2010Dismissed

The State of H.P. Vs Pashmu Devi

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0021

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302
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High Courts24 Aug 2010

Pritam Chand Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 5 RCR(Civil) 885 : (2011) 1 ShimLC 83

Civil Procedure Code, 1908 (CPC) — Section 100, 9Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 10, 11, 3(1), 3(3), 5(3)Himachal Pradesh Village Common Lands Vesting and Utilization Rules, 1975 — Rule 9
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High Courts24 Aug 2010Dismissed

State of H.P. Vs Satya Dev Sharma and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0109

Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33, 41, 42Penal Code, 1860 (IPC) — Section 120B, 379, 420, 467, 468
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High Courts24 Aug 2010Dismissed

State of H.P. Vs Harish Thakur

High Court Of Himachal Pradesh · (2010) 3 ShimLC 34

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1)
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High Courts23 Aug 2010Dismissed

Vipin Kumar Vs Raj Kumar

High Court Of Himachal Pradesh · (2010) 3 ShimLC 168

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2)
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