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High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 80 of 151

High Courts26 Aug 2010Dismissed

State of H.P. Vs Kesari Lal

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts26 Aug 2010Dismissed

The State of H.P. Vs Sant Ram

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
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High Courts25 Aug 2010Dismissed

State of H.P. Vs Baldev Krishan and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Motor Vehicles Act, 1988 — Section 182Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts25 Aug 2010Dismissed

State of H.P. Vs Chuni Lal and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 120B, 323, 376, 452, 506
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High Courts25 Aug 2010

State of H.P. Vs Chattar Singh

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 306
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High Courts25 Aug 2010Dismissed

State of H.P. Vs Ashok Kumar

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0064

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Penal Code, 1860 (IPC) — Section 201, 279, 304A
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