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High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 83 of 151

High Courts20 Aug 2010Dismissed

State of H.P. Vs Sat Pal

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
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High Courts20 Aug 2010

State of H.P. Vs Raj Pal

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0032

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
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High Courts20 Aug 2010

Janesh Gupta Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2011) 129 FLR 776 : (2011) LLR 766 : (2011) 1 ShimLC 289 : (2011) 3 TAC 674

Himachal Pradesh General Clauses Act, 1968 — Section 6Workmens Compensation Act, 1923 — Section 20, 20(1)
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High Courts20 Aug 2010Allowed

Amar Chand Vs State of H.P.

High Court Of Himachal Pradesh · (2011) CriLJ 2248 : (2011) 5 RCR(Criminal) 306

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B
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High Courts19 Aug 2010

State of H.P. Vs Ravi Dutt and Another

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0193

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 325, 326, 34
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High Courts19 Aug 2010Dismissed

State of H.P. Vs Gurdhian Singh

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 341, 342, 363, 366, 368
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