High Courts17 Aug 2010Allowed
Manish Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0169
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 85 of 151
High Courts17 Aug 2010
Ramesh Chand Verma Vs State of H.P and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0168
High Courts17 Aug 2010Allowed
Karam Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0167
High Courts17 Aug 2010Allowed
Krishan Chand Malhotra and Others Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0166
High Courts17 Aug 2010
Jagtar Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0165
High Courts17 Aug 2010Allowed
Smt. Shanti Devi and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 79
High Courts13 Aug 2010
State of H.P. Vs Narender Kumar
High Court Of Himachal Pradesh · (2011) 1 ShimLC 69
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 378Penal Code, 1860 (IPC) — Section 302, 304
High Courts12 Aug 2010Allowed
Amandeep Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 3 ShimLC 39
Punjab Excise Act, 1914 — Section 61(1)
High Courts12 Aug 2010Allowed
State of Himachal Pradesh Vs Prittam Chand
High Court Of Himachal Pradesh · (2010) 3 ShimLC 45
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 377Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts11 Aug 2010Dismissed
State of Himachal Pradesh Vs Pawan Kumar @ Babbar
High Court Of Himachal Pradesh · (2011) 1 ShimLC 75
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 452
High Courts11 Aug 2010Allowed
O.P. Sharma Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2011) 1 ShimLC 87
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts10 Aug 2010Dismissed
State of H.P. Vs Tape Ram and Another
High Court Of Himachal Pradesh · (2011) CriLJ 919
Arms Act, 1959 — Section 25, 27, 3, 39Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 27
High Courts10 Aug 2010Dismissed
State of Himachal Pradesh Vs Titu Ram
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0162
Penal Code, 1860 (IPC) — Section 323, 354, 356, 506
High Courts09 Aug 2010Dismissed
Leela Devi Vs H.P. Board of School Education and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0188
High Courts09 Aug 2010Allowed
Mehar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) CriLJ 499
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 20, 7
High Courts09 Aug 2010Allowed
N.K. Kaistha Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0151
High Courts09 Aug 2010Dismissed
Prem Prakash Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0089
High Courts06 Aug 2010
State of H.P. Vs Devender Singh
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 341, 354Probation of Offenders Act, 1958 — Section 11(2), 3, 4, 4(1), 6
High Courts06 Aug 2010Dismissed
Sant Ram Vs Bhup Singh and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0158
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts06 Aug 2010Dismissed
Vineet Nagpal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 420