High Courts05 Aug 2010Dismissed
State of Himachal Pradesh Vs Naginder Pal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0037
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 87 of 151
High Courts05 Aug 2010Dismissed
State of H.P. Vs Sunil Kumar
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 161, 178, 179, 220Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Aug 2010Dismissed
State of H.P. Vs Rukman Chand
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0033
Penal Code, 1860 (IPC) — Section 304B, 306
High Courts04 Aug 2010
Nisha Minhas Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 5 SLR 583
High Courts04 Aug 2010
Sudhir Singh Bisht, Rajesh Kaundilya and Harveena Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0150
High Courts04 Aug 2010
HPSEB and Others Vs Sumitra Devi
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0075
Industrial Disputes Act, 1947 — Section 2(13), 2(21), 33C, 33C(2), 7Payment of Bonus Act, 1965 — Section 20, 22, 8
High Courts04 Aug 2010
Hitesh Kapoor Vs Financial Commissioner-Cum-Secretary (Science, Technology and Environment) and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0074
High Courts04 Aug 2010Allowed
Assa Ram Vs Kalawati and Others and Jawala Dass and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0062
High Courts04 Aug 2010Dismissed
Bar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0059
High Courts04 Aug 2010
Himachal Village Education Society Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0058
High Courts04 Aug 2010
Narinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0056
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts04 Aug 2010
Puni Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 154Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279 , 338
High Courts04 Aug 2010Dismissed
State of Himachal Pradesh Vs Harjeet Singh alias Minta
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0036
Penal Code, 1860 (IPC) — Section 307
High Courts04 Aug 2010Dismissed
State of H.P. Vs Raj Kumar
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0035
Penal Code, 1860 (IPC) — Section 376, 506Registration of Births and Deaths Act, 1969 — Section 35
High Courts03 Aug 2010Allowed
Narinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 3 ShimLC 69
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 304
High Courts03 Aug 2010
Brahm Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0192
High Courts03 Aug 2010Dismissed
State of H.P. Vs Mohan Lal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0189
Penal Code, 1860 (IPC) — Section 409
High Courts03 Aug 2010Allowed
Chaman Lal Vs Kapoor Din
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0164
High Courts03 Aug 2010Dismissed
Kaku Din and Others Vs Noor and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0161
Transfer of Property Act, 1882 — Section 53A
High Courts03 Aug 2010
Balak Ram Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0155