High Courts03 Aug 2010
Inder Singh and Pano Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0149
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 88 of 151
High Courts03 Aug 2010
Manoj Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0148
High Courts03 Aug 2010
Sunder Singh and Others, Chandan Singh and Duni Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0147
High Courts03 Aug 2010
Sh. Pawan Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0146
Constitution of India, 1950 — Article 16
High Courts03 Aug 2010Allowed
State of H.P. Vs Anant Ram and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0141
Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)Himachal Pradesh Land Revenue Act, 1954 — Section 163, 171
High Courts03 Aug 2010Dismissed
State of H.P. Vs Sher Singh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0139
Penal Code, 1860 (IPC) — Section 323, 325, 34, 506
High Courts03 Aug 2010Dismissed
State of H.P. Vs Piyush Jaswal and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0138
Motor Vehicles Act, 1988 — Section 115, 177, 183, 184, 185Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts03 Aug 2010Dismissed
Vijay Kumar Sud and Others Vs Sheel Chandra and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 432
High Courts03 Aug 2010Dismissed
State of H.P. Vs Yash Paul
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 377
High Courts03 Aug 2010
Rama Rani Gandhi and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0076
High Courts03 Aug 2010
Krishan Chand Vs Nihal Chand (dead) through LRs. and Others Devi Chand (dead) through LRs. Vs Krishna Chand and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0057
Himachal Pradesh Land Revenue Act, 1954 — Section 134
High Courts03 Aug 2010Dismissed
State of H.P. Vs Hardyal Singh
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 376
High Courts03 Aug 2010
Bharat Bhushan Sood Vs Tribhuwan Kumar Sood
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0016
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Constitution of India, 1950 — Article 227
High Courts03 Aug 2010
Himachal Pradesh State Electricity Board and others Vs Krishan Dutt
High Court Of Himachal Pradesh · (2010) 127 FLR 577
Industrial Disputes Act, 1947 — Section 10, 20, 33C(2), 7Payment of Bonus Act, 1965 — Section 20, 22, 8
High Courts03 Aug 2010Dismissed
State of Himachal Pradesh Vs Deepak Sharma and Another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 485
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts02 Aug 2010Dismissed
H.P.S.E.B. and Others Vs Master Hukam Chand
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0191
Limitation Act, 1963 — Section 14
High Courts02 Aug 2010
Shyama Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0187
High Courts02 Aug 2010Allowed
Surinder Singh and Others Vs Prithi Singh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0186
Central Civil Services (Pension) Rules, 1972 — Rule 54(6)
High Courts02 Aug 2010
Babu Ram and Netar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0154
High Courts02 Aug 2010Dismissed
State of H.P. Vs Neel Chand and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 50