High Courts02 Aug 2010Allowed
Kamal Dev Vs Mani Ram and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0018
Limitation Act, 1963 — Section 5
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 89 of 151
High Courts02 Aug 2010Dismissed
Balbir Singh Vs Shiv Nath (dead through LRs.) and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0017
High Courts30 Jul 2010
Bhalia Vs Power Grid Corporation and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0200
Telegraph Act, 1885 — Section 10, 16(3)
High Courts30 Jul 2010
State of H.P. Vs Prem Lal
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 319, 378Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts29 Jul 2010Allowed
Hemma Herbs Pvt. Ltd. and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) CriLJ 74 : (2011) 3 Crimes 285 : (2011) 1 ShimLC 50
Drugs and Cosmetics Act, 1940 — Section 3, 33E
High Courts29 Jul 2010
Virender Mohan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0206
High Courts29 Jul 2010Dismissed
Ziquitza Health Care Ltd. Vs State of HP and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 39
Constitution of India, 1950 — Article 14
High Courts29 Jul 2010Allowed
Smt. Kalawati Vs Roshan Lal and Others
High Court Of Himachal Pradesh · AIR 2011 HP 301
Civil Procedure Code, 1908 (CPC) — Section 148, 149, 47
High Courts29 Jul 2010Dismissed
State of H.P. Vs Sandeep Jethi and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0091
Penal Code, 1860 (IPC) — Section 201, 302, 34, 380, 411
High Courts29 Jul 2010Allowed
State of H.P. Vs Azad
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(ii)(B), 52, 55, 57
High Courts29 Jul 2010Dismissed
State of H.P. Vs Ashraf Khan
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts29 Jul 2010Dismissed
State of Himachal Pradesh Vs Kishan
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 376, 506
High Courts28 Jul 2010
Rakesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0218
High Courts28 Jul 2010Allowed
Oriental Insurance Company Ltd. Vs Bimla Devi @ Bindu and Another
High Court Of Himachal Pradesh · (2011) 1 LLJ 457
Workmens Compensation Act, 1923 — Section 22, 30
High Courts28 Jul 2010
Union of India (UOI) and Others Vs Hukam Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0208
High Courts28 Jul 2010
Satyawan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0179
High Courts28 Jul 2010
Dharam Pal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0178
Right to Information Act, 2005 — Section 20
High Courts28 Jul 2010
Beni Madhav Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0143
High Courts28 Jul 2010
Virender Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0131
High Courts28 Jul 2010
Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 304, 307, 452