High Courts26 Jul 2010
State of H.P. Vs Desho
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 91 of 151
High Courts26 Jul 2010
Gurmail Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 374Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts26 Jul 2010
Ram Chander Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0066
High Courts26 Jul 2010
Neelam Kaushal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 517 : (2010) 5 SLR 133
High Courts24 Jul 2010
Sh. Laiq Ram Verma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0217
Constitution of India, 1950 — Article 14, 16, 309Punjab Reorganisation Act, 1966 — Section 82(6)
High Courts24 Jul 2010
State of H.P. and Another Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0207
High Courts24 Jul 2010
Indira Nadhyan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0141
High Courts24 Jul 2010
Seti Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0140
High Courts24 Jul 2010
Deepa Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0139
High Courts24 Jul 2010
Bimla Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0138
High Courts24 Jul 2010Dismissed
Sheela Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0135
Constitution of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 143, 146(1A), 147, 35Himachal Pradesh Panchayati Raj Act, 1994 — Section 145, 145(1), 146(1A), 148
High Courts24 Jul 2010
Rohit Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0130
Penal Code, 1860 (IPC) — Section 120B, 364
High Courts24 Jul 2010Dismissed
Kewal Singh Pathania and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0129
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 205, 482Penal Code, 1860 (IPC) — Section 188, 245, 245(2)
High Courts24 Jul 2010Dismissed
State of H.P. Vs Gulab Singh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 151Penal Code, 1860 (IPC) — Section 34, 342, 363, 365, 366
High Courts24 Jul 2010Allowed
Tripta Devi and Others Vs Roshni Devi and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0093
Evidence Act, 1872 — Section 165
High Courts24 Jul 2010Dismissed
State of H.P. Vs Prem Pal
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376, 452
High Courts24 Jul 2010Dismissed
Gurpratap Singh and Champeshwar Lal Sood Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0083
Central Civil Services (Conduct) Rules, 1964 — Rule 15, 15(1), 15(2)Constitution of India, 1950 — Article 217(3)Income Tax Act, 1961 — Section 220(2A)
High Courts24 Jul 2010
Hima Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0075
High Courts24 Jul 2010
Sukhwinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0074
High Courts24 Jul 2010
Tilu Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0020