High Courts27 Jul 2010Dismissed

State of H.P. Vs Sandeep Singh

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0128

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts27 Jul 2010

Chaman Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts27 Jul 2010Dismissed

State of H.P. Vs Padam Singh

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18