High Courts24 Jul 2010
Babu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 5 SLR 150
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 92 of 151
High Courts23 Jul 2010Dismissed
United India Insurance Company Ltd. Vs Smt. Rattni Devi and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0211
Motor Vehicles Act, 1988 — Section 166, 2, 2(17), 2(47)
High Courts23 Jul 2010Dismissed
State of H.P. Vs Saiflo Bibi and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Jul 2010Dismissed
Jai Lal Vs Divisional Manager, Forest Working Division
High Court Of Himachal Pradesh · AIR 2011 HP 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 64, Order 21 Rule 67, Order 21 Rule 68, Order 5 Rule 22
High Courts23 Jul 2010
Kundan Lal and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0137
High Courts23 Jul 2010Dismissed
State of H.P. Vs Narinder Kumar and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts23 Jul 2010
Bhupinder Kumar Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0084
High Courts23 Jul 2010
Mitra Nand Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0078
High Courts23 Jul 2010
Yashvir Singha Vs Himachal Pradesh Horticultural Produce Marketing and Processing Corporation Limited
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0077
High Courts22 Jul 2010Allowed
Gaya Shah and Others Vs Vinod Kumari and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0213
Motor Vehicles Act, 1988 — Section 166, 173
High Courts22 Jul 2010Allowed
Sheela Devi and Others Vs Vinod Kumari and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0210
Motor Vehicles Act, 1988 — Section 166, 173
High Courts22 Jul 2010Dismissed
Commissioner of Income Tax Vs Himachal Gramin Bank
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0209
Income Tax Act, 1961 — Section 80(P)(2)
High Courts22 Jul 2010Allowed
Soma Devi and Others Vs Duni Chand
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0204
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Jul 2010Dismissed
The State of H.P. Vs Tarsem Lal and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts22 Jul 2010Dismissed
State of H.P. Vs Rajinder Singh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts22 Jul 2010Dismissed
State of Himachal Pradesh Vs Anil Kumar and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0090
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 366(1), 377, 378(3)Penal Code, 1860 (IPC) — Section 120B, 149, 302, 307, 411
High Courts22 Jul 2010Dismissed
Babu Ram Vs State of H.P. State of H.P. Vs Babu Ram
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 151Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts22 Jul 2010
Madho Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0081
High Courts22 Jul 2010Dismissed
State of H.P. Vs Lattu Ram
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 368, 376
High Courts22 Jul 2010Allowed
Shri Degar Sing Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0034