High Courts19 Jul 2010Allowed
Narinder Kumar Sharma Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 588
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 94 of 151
High Courts16 Jul 2010Allowed
Avtar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 3 ShimLC 116
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 157, 162, 374(2)Evidence Act, 1872 — Section 145, 21, 24, 25, 26
High Courts16 Jul 2010
State of H.P. Vs Achhru Ram (dead) through LRs.
High Court Of Himachal Pradesh · AIR 2011 HP 19
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 4
High Courts16 Jul 2010
Phoola Devi Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0042
High Courts16 Jul 2010Dismissed
Ankush Saini Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 521
High Courts16 Jul 2010
Babu Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 530
Constitution of India, 1950 — Article 14, 16
High Courts16 Jul 2010Dismissed
State of Himachal Pradesh Vs Kuldip Singh
High Court Of Himachal Pradesh · (2010) 2 ShimLC 534
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 498(A)
High Courts16 Jul 2010Dismissed
Kesar Singh Vs Smt. Pushap Lata and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 540
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Himachal Pradesh Urban Rent Control Act, 1987 — Section 13(2), 14, 14(2)
High Courts16 Jul 2010
Amit Singla Vs H.P. Agro Industries Corporation Ltd. and Another
High Court Of Himachal Pradesh · AIR 2010 HP 85 : (2011) 1 ShimLC 57
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 11(7)Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 136, 137, 145, 226
High Courts16 Jul 2010Dismissed
Chet Ram Bharti Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 1
Constitution of India, 1950 — Article 226, 227, 341, 342Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1), 122(2), 146, 146(1)
High Courts15 Jul 2010Dismissed
Shri Parkash Chand and Others Vs Shri Amar Singh and Another
High Court Of Himachal Pradesh · AIR 2011 HP 21 : (2011) 1 ShimLC 24
Transfer of Property Act, 1882 — Section 60
High Courts15 Jul 2010Allowed
Bias Baghti Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0173
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1)
High Courts15 Jul 2010Allowed
Anil Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0172
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1)
High Courts15 Jul 2010Allowed
State of H.P. and Others Vs Ram Chand
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0171
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts15 Jul 2010
Chaman Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0168
Penal Code, 1860 (IPC) — Section 122, 323, 354, 376, 399
High Courts15 Jul 2010Dismissed
Mohan Lal and Another Vs Rassi Devi
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0148
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Jul 2010Dismissed
Sewati Devi Vs The State of H.P and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0146
High Courts15 Jul 2010Dismissed
State of H.P. Vs Chuni Lal and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0116
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 323, 34, 498A, 506
High Courts15 Jul 2010Dismissed
State of H.P. Vs Trilochan Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Punjab Excise Act, 1914 — Section 61
High Courts15 Jul 2010Dismissed
State of H.P. Vs Lal Chand
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20