High Courts15 Jul 2010Allowed
Ashok Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0047
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 95 of 151
High Courts15 Jul 2010
Phool Mati Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0043
High Courts15 Jul 2010
Chander Kanta Vs Employees Provident Fund Organization and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0041
High Courts15 Jul 2010
Thakur Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0021
High Courts14 Jul 2010Allowed
Asha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0175
High Courts14 Jul 2010Dismissed
State of H.P. Vs Jai Dev
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0170
Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 409, 467, 468, 471
High Courts14 Jul 2010Dismissed
Daya Nand Tyagi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0164
Punjab Excise Act, 1914 — Section 24
High Courts14 Jul 2010Dismissed
Milkhi and Another Vs Smt. Ahilya
High Court Of Himachal Pradesh · AIR 2011 HP 13 : (2011) 1 ShimLC 21
Evidence Act, 1872 — Section 68
High Courts14 Jul 2010Dismissed
Johny Ice Cancy Vs Central Bank of India and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0096
High Courts14 Jul 2010Dismissed
State of H.P. Vs Hima Ram
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Jul 2010Dismissed
State of H.P. Vs Sarita Devi
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0057
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50
High Courts14 Jul 2010Dismissed
State of H.P. Vs Balbir Singh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 306, 498A
High Courts14 Jul 2010
Megh Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0049
High Courts14 Jul 2010
Vishwa Nath and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0045
High Courts14 Jul 2010
Satnam Kaur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0044
High Courts14 Jul 2010
Kumari Meera Thakur and Others and Kubja Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0040
High Courts14 Jul 2010
Madan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0039
High Courts14 Jul 2010Dismissed
Jitender Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0035
High Courts14 Jul 2010Dismissed
State of Himachal Pradesh Vs Rakshpal
High Court Of Himachal Pradesh · (2011) 1 ShimLC 117
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 Jul 2010
Chet Ram Verma Vs Dr. Y.S. Parmar University and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0003