High Courts12 Jul 2010Allowed
Ms. Anita Gautam Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0001
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 97 of 151
High Courts09 Jul 2010Dismissed
State of Himachal Pradesh Vs Ved Parkash
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313, 50Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 50
High Courts09 Jul 2010
State of H.P. Vs Dalip Chand and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts09 Jul 2010
Achit Ram Shastri Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0103
High Courts09 Jul 2010Dismissed
State of H.P. Vs Bhagat Ram
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts09 Jul 2010Dismissed
Jasvinder Kaur and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0046
High Courts09 Jul 2010Dismissed
Anjana Mahindroo and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 591
High Courts08 Jul 2010Dismissed
Sahil Chauhan Vs The Secretary, CBSE and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0189
High Courts08 Jul 2010Dismissed
State of H.P. Vs Baljit Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Motor Vehicles Act, 1988 — Section 184, 187Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts08 Jul 2010
State of H.P. Vs Sukru
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0182
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jul 2010Dismissed
Parkash Chand and Another Vs Dharam Chand (dead) through LRs and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0167
Specific Relief Act, 1963 — Section 34
High Courts08 Jul 2010Allowed
Shashi Kumar Vs Smt. Neelam
High Court Of Himachal Pradesh · AIR 2011 HP 1 : (2011) 4 CivCC 158 : (2011) 2 DMC 120 : (2011) 1 ShimLC 5
Hindu Marriage Act, 1955 — Section 12, 12(5), 12(7), 13(1)
High Courts08 Jul 2010
Chura Mani Thakur Vs H.P. High Court and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0104
High Courts08 Jul 2010Dismissed
Cosmos Hydro Power Private Limited and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0097
Constitution of India, 1950 — Article 12, 14, 21, 226Electricity Act, 2003 — Section 29
High Courts08 Jul 2010Dismissed
State of H.P. Vs Ishwar Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0014
Penal Code, 1860 (IPC) — Section 297, 337
High Courts08 Jul 2010Allowed
Sehi Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 3 Crimes 756
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts08 Jul 2010
Dheeraj Kanwar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 283
Constitution of India, 1950 — Article 1, 13(1), 20, 20(1), 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 356, 360, 468Himachal Pradesh Panchayati Raj Act, 1968 — Section 196(1), 197, 199, 20, 239
High Courts07 Jul 2010
Umesh Kumar Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0187
High Courts07 Jul 2010Dismissed
State of Himachal Presesh Vs Surinder Singh and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 354, 366, 382
High Courts07 Jul 2010Allowed
State of H.P. and Others Vs Jaggi Ram and Mohammad Ali
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0101
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25B, 25F