High Courts05 Jul 2010Allowed
Suresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0013
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 99 of 151
High Courts02 Jul 2010
Salma Begum Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0162
Limitation Act, 1963 — Section 5
High Courts02 Jul 2010
Veena Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0161
Limitation Act, 1963 — Section 5
High Courts02 Jul 2010
Neena Kumari and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0160
Limitation Act, 1963 — Section 5
High Courts02 Jul 2010
Sukarma Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0159
Limitation Act, 1963 — Section 5
High Courts02 Jul 2010
Savita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0153
Limitation Act, 1963 — Section 5
High Courts02 Jul 2010Allowed
Yog Raj and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 128 FLR 999 : (2011) 1 LLJ 858
Industrial Disputes Act, 1947 — Section 2, 25B, 25C, 25F, 25G
High Courts02 Jul 2010Dismissed
State of H.P. Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2010) CriLJ 4672 : (2010) 2 ShimLC 513
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 376, 457
High Courts02 Jul 2010
Urmila Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0106
Limitation Act, 1963 — Section 5
High Courts02 Jul 2010
Rimpu Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0105
Limitation Act, 1963 — Section 5
High Courts02 Jul 2010
Rekha Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0069
Limitation Act, 1963 — Section 5
High Courts02 Jul 2010
Rajni Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0068
Limitation Act, 1963 — Section 5
High Courts02 Jul 2010Dismissed
State of H.P. Vs Sukh Dev
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 154Motor Vehicles Act, 1988 — Section 177, 184Penal Code, 1860 (IPC) — Section 279, 337
High Courts02 Jul 2010
Nirmala Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0050
Limitation Act, 1963 — Section 5
High Courts01 Jul 2010Dismissed
State of Himachal Pradesh and Others Vs Puran
High Court Of Himachal Pradesh · (2010) 3 ShimLC 441
High Courts01 Jul 2010
Ramesh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0191
High Courts01 Jul 2010Dismissed
State of H.P. Vs Naval Kishore
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Jul 2010Dismissed
State of H.P. Vs Mahesh Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 50
High Courts01 Jul 2010Dismissed
State of H.P. Vs Bali Ram and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 341, 506
High Courts01 Jul 2010Allowed
Reena Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0115